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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

Union of India - Subsection

Section 5A(c) in The Information Technology (Certifying Authorities) Rules, 2000

(c)the certificate revocation list maintained by the licensed Certifying Authorities shall be checked to confirm whether the certificate is valid or whether it has been revoked under section 38 of the Act;