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Himachal Pradesh High Court

State Of H.P. & Another vs Gulaba Ram on 15 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

State of H.P. & another versus Gulaba Ram .

CWP No. 558 of 2017 15.03.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for the petitioners/State.

Mr. Subhash Sharma, Advocate, for the respondent.

r to List on 02.04.2022.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 15, 2022 (hemlata) ::: Downloaded on - 16/03/2022 20:12:33 :::CIS .

::: Downloaded on - 16/03/2022 20:12:33 :::CIS