Himachal Pradesh High Court
State Of H.P. & Another vs Gulaba Ram on 15 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
State of H.P. & another versus Gulaba Ram .
CWP No. 558 of 2017 15.03.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for the petitioners/State.
Mr. Subhash Sharma, Advocate, for the respondent.
r to List on 02.04.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 15, 2022 (hemlata) ::: Downloaded on - 16/03/2022 20:12:33 :::CIS .
::: Downloaded on - 16/03/2022 20:12:33 :::CIS