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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(3)(i) in The Finance Act, 2017

(i)"Aadhaar number", "Enrolment" and "resident" shall have the same meanings respectively assigned to them in clauses (a), (m) and (v) of section 2 of the Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2016;