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State of Madhya Pradesh - Section

Section 1 in The M.P. Vishesh Sashastra Bal Niyam, 1973

1. Short title and application.

(1)These rules may be called the Madhya Pradesh Vishesh Sashastra Bal Niyam, 1973.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)These rules shall apply to all members of the Madhya Pradesh Special Armed Force to whom the Act applies.