Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Arunachal Pradesh - Subsection Section 31(1) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012 (1)Admission in the university may be made on the basis of merit or in any other manner as the academic council may decide.
