Gujarat High Court
Gea Process Engineering (India) ... vs Respondent(S) on 4 February, 2016
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
O/COMP/51/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 51 of 2016
In COMPANY APPLICATION NO. 389 of 2015
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GEA PROCESS ENGINEERING (INDIA) PRIVATE LIMITED....Petitioner(s)
Versus
......Respondent(s)
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Appearance:
MR DHARMESH V SHAH, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 04/02/2016
ORAL ORDER
Heard Mr.Dharmesh V. Shah, learned advocate for the petitioner.
Admit.
Notice be issued to the Central Government through the Regional Director, North Western Region, Ministry of Corporate Affairs, ROC Bhavan, Opp. Rupal Park Society, Behind Ankur Bus Stop, Naranpura, Ahmedabad380 013.
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O/COMP/51/2016 ORDER
Advertisement to be published in the Gujarati daily newspaper "Lok SattaJan Satta" and the English daily newspaper "Indian Express", both Baroda editions, respectively. Publication in the Official Gazette is dispensed with.
To be heard on 15.03.2016.
(SMT. ABHILASHA KUMARI, J.) piyush Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Feb 06 02:03:12 IST 2016