Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 286] [Entire Act] State of Goa - Subsection Section 286(1) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (1)A sale, whether made directly or through an intermediary, to defeat the provisions imposing restrictions on the power to transfer shall be null.
