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State of Tamilnadu - Section

Section 2 in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 2007

2. Application of rules.

- These rules shall apply in respect of works of Village Panchayats, Panchayat Union Councils and District Panchayats executed from out of General Funds and under Central Government sponsored and State Government funded schemes.