Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 124 in The Punjab Distillery Rules, 1932 124. [Omitted by vide Haryana Government Notification No. GSR 56/PA1/14/s.21 and 59/Amd(1)/76 dated 30.6.1976.]
