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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(a) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(a)if he has reason to believe that an Inspector or competent person has violated any condition stipulated in the letter of recognition or has carried out a test, examination and inspection or has acted, in a manner inconsistent with the intent or the purpose of these rules; or