Calcutta High Court (Appellete Side)
Tapas Kumar Ranjit vs Wbsedcl & Ors on 23 April, 2019
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1
228 23.04.2019 WP 30867(W) of 2014
AN Ct. No. 14
Tapas Kumar Ranjit
-vs.-
WBSEDCL & Ors.
Mr. Srijan Nayak
Ms. Rituparna Moitra
... for the WBSEDCL
Mr. Ritwik Pattanayak
Ms. Cardina Roy
... for the respondent 1, 2
Heard the parties.
Let the matter be upgraded as the first Item tomorrow under the same heading, "Electricity Hearing".
Affidavit-in-opposition filed be taken on record.
(Rajasekhar Mantha, J.)