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State of Odisha - Section

Section 3 in The Orissa Finance Service Rules, 1979

3.

Recruitment to the different cadres of the service shall be made by the following methods, namely;
(1)Recruitment to the Orissa Finance Service Class-II shall be made-
(a)by direct recruitment in accordance with Rule 5;
(b)by promotion from among members of the Orissa Subordinate Finance Service in accordance with Rule 6; and
(c)by selection of non-gazetted officers in accordance with Rule 7.
(2)Recruitment to the Orissa Finance Service Class-I (Junior Branch) shall be made by promotion in accordance with Rule 8.
(3)Recruitment to the Orissa Finance Service Class I (Senior Branch) shall made by promotion in accordance with Rule 9.
(4)Recruitment to the super time scale of pay posts in Orissa Finance Service shall be made by promotion in accordance with Rule 10.