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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(c) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

(c)Chairperson of the State Commissions for Safai Karamcharis, and Scheduled Castes, if any— member, ex officio;