Punjab-Haryana High Court
M/S Raipur Power And Steel Limited vs Union Of India And Ors on 22 January, 2016
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
219 CWP No. 9147 of 2013 (O&M)
Date of Decision 22.01.2016
M/s Raipur Power and Steel Limited
....Petitioner
Versus
Union of India and others
....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Sandeep Wadhwan, Advocate,
for the petitioner.
Mr. Vikas Singh, Advocate,
for respondents No. 1 to 3.
Mr. Sukhdeep Singh Sandhu, Advocate
for respondent No. 4 - CBI.
***
Rajesh Bindal, J.
Learned counsel for the petitioner seeks permission to withdraw the present petition.
Ordered accordingly.
(RAJESH BINDAL) JUDGE 22.1.2016 PA PUSHPA ADHIKARI 2016.01.25 12:57 I attest to the accuracy and integrity of this document