Section 5 in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987
5. Act not to debar recovery of dues under any other law.
- Nothing in this Act shall debar the recovery of dues under any other law for the time being in force :Provided that the authority to which the sum is due shall take recourse to the provisions of only one law at a time for its recovery.
