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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(a) in Periyar University Act, 1997

(a)shall have pursued and approved course of study in a University college or laboratory or in an affiliated or approved collide, unless exempted therefrom in the manner prescribed by the statutes and shall have passed the prescribed examinations of the University; or