Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 48 in The Orissa Homoeopathic Regulations, 1972 48. He is to assist the Presiding Officer, in admittance of candidate into the hall and checking that each candidate is in his proper seat and also to assist in taking roll call.
