Supreme Court - Daily Orders
Commissioner Of Income Tax - I vs Madan Mohan Mittal on 8 January, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
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ITEM NO.4+32 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
22190/2015
(Arising out of impugned final judgment and order dated 22/07/2015
in ITA No. 298/2013 passed by the High Court Of Punjab & Haryana At
Chandigarh)
COMMISSIONER OF INCOME TAX - I AND ANR Petitioner(s)
VERSUS
MADAN MOHAN MITTAL Respondent(s)
WITH
S.L.P.(C)...CC No. 22297/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22435/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22474/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22529/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22545/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22565/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22802/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22822/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Signature Not Verified
S.L.P.(C)...CC No. 22868/2015
Digitally signed by
Jayant Kumar Arora
Date: 2016.01.09
(With appln.(s) for c/delay in filing SLP and Office Report)
11:47:37 IST
Reason:
S.L.P.(C)...CC No. 22869/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
2
S.L.P.(C)...CC No. 22883/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22901/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22903/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22932/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 22933/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
with
S.L.P.(C)...CC No. 9/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 32/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 40/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 74/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 78/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 100/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 118/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 252/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 255/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 08/01/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. K. L. Janjani, Adv.
Mr. D. L. Chidananda, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
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UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) 35248 of 2015. (Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master