Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(13) in Road Transport Corporations Act, 1950 13.11.1982).]] [Officers and other employees] [Substituted by Act 63 of 1982, Section 16 and Sch., for " officers and servants" (w.e.f. 13.11.1982).] of a Corporation to be public servants
