Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(3) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012 (3)The Chairman of the Advisory Council shall perform such functions and exercise such powers as are provided in this Act or as may be prescribed.
