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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(2) in The Maharashtra Advocates Welfare Fund Act, 1981

(2)The stamps shall be of the size 1" x 2" and be sold only to the members of the Fund through the Bar Association or through credit consumer society of the advocates or any other prescribed agency, as the case may be.