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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(1)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

(b)there make a mark on the ballot paper with the instrument supplied for the purpose on or near the symbol of the candidate for whom he intends to vote;