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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(4) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(4)The fact of renewal shall be endorsed on the reverse of the certificate of registration. Every such endorsement shall be attested by the Registrar with his signature under his official seal.