Delhi High Court - Orders
M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 25 August, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~35 to 40 & 42 to 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 148/2021, CM APPL. 14439/2021 & CM APPL. 14441/2021
M/S HALDYN HEINZ FINE GLASS PRIVATE LIMITED
.....Appellant
Through: Ms. Swapna Seshadri, Ms. Harsha V.
Rao and Ms. Aishwarya Subramani,
Advs.
versus
GUJARAT GAS LIMITED & ANR. .....Respondents
Through: Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta, Ms.Vatsla
Bhatia and Ms.Amrita Dwivedi, Advs
for R-1.
Mr.Rahul Sagar Sahay, Mr.Utkarsh
Sharma, Mr.Suyash Gaur,
Mr.Pratham Arora and Ms.Sanskriti
Bhardwaj, Advs for PNGRB.
Ms. Chandni Ghatak, Adv for IOCL.
36
+ W.P.(C) 4315/2022, CM APPL. 12908/2022, CM APPL. 12909/2022
& CM APPL. 18623/2022
ANTIQUE MARBONITE PVT LTD. AND ORS. .....Petitioner
Through: Mr.Prantar Basu CHaudhury, Adv for
P-1 to 23.
Mr.Saurav Agrawal and
Mr.Anshuman Chaudhury, Advs for
P-24.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
AND ORS. .....Respondents
Through: Mr.Rahul Sagar Sahay, Mr.Utkarsh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:46:26
Sharma, Mr.Suyash Gaur,
Mr.Pratham Arora and Ms.Sanskriti
Bhardwaj, Advs for PNGRB.
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta, Ms.Vatsla
Bhatia and Ms.Amrita Dwivedi, Advs
for R-3.
Mr.Paras Kuhd, Sr.Adv with
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta. Ms.Vatsla
Bhatia and Mr.Manu Aggarwal, Advs
for Intervenor.
37
+ LPA 211/2023, CAV 163/2023, CM APPL. 15189/2023, CM APPL.
15190/2023, CM APPL. 15191/2023 & CM APPL. 25260/2023
EICL LIMITED .....Appellant
Through: Mr.Jayant Mehta, Sr.Adv with
Mr.Govind Manoharan, Mr.Tenzing
Bhuti and Mr.B.D.Rai Kundan, Advs.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr.Paras Kuhd, Sr.Adv with
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta. Ms.Vatsla
Bhatia and Mr.Manu Aggarwal, Advs
for R-1 & 2.
Mr.N.L.Ganapathi and Mr.Jai Raina,
Advs for R-5.
Mr.Parag P. Tripathi, Sr.Adv. with
Mr.Piyush Joshi, Ms.Sumita Yadava,
Ms.Chand Chopra, Ms.Vatsala
Bhatia, Ms.Meghna Sengupta,
Ms.Amrita Dwivedi, Mr.Punishk
Handa and Mr.Shivam Bansal, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:46:26
for R-6/GGL.
Mr.Rahul Sagar Sahay, Mr.Utkarsh
Sharma, Mr.Suyash Gaur,
Mr.Pratham Arora and Ms.Sanskriti
Bhardwaj, Advs for PNGRB.
38
+ LPA 366/2023, CM APPL. 19697/2023 & CM APPL. 19698/2023
GAIL (INDIA) LIMITED .....Appellant
Through: Mr.N.L.Ganapathi and Mr.Jai Raina,
Advs.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr.Paras Kuhd, Sr.Adv with
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta. Ms.Vatsla
Bhatia and Mr.Manu Aggarwal, Advs
for R-1 & 2.
Mr.Jayant Mehta, Sr.Adv with
Mr.Govind Manoharan, Mr.Tenzing
Bhuti and Mr.B.D.Rai Kundan, Advs
for R-5.
Mr.Parag P. Tripathi, Sr.Adv. with
Mr.Piyush Joshi, Ms.Sumita Yadava,
Ms.Chand Chopra, Ms.Vatsala
Bhatia, Ms.Meghna Sengupta,
Ms.Amrita Dwivedi, Mr.Punishk
Handa and Mr.Shivam Bansal, Advs.
for R-6/GGL.
Mr.Rahul Sagar Sahay, Mr.Utkarsh
Sharma, Mr.Suyash Gaur,
Mr.Pratham Arora and Ms.Sanskriti
Bhardwaj, Advs for PNGRB.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:46:26
39
+ LPA 254/2021, CM APPL. 26676/2021, CM APPL. 34446/2021, CM
APPL. 46637/2021 & CM APPL. 44724/2022
GUJARAT GAS LIMITED .....Appellant
Through: Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta, Ms.Vatsla
Bhatia and Ms.Amrita Dwivedi,
Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.....Respondent
Through: Mr.Paras Kuhd, Sr.Adv with
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta. Ms.Vatsla
Bhatia and Mr.Manu Aggarwal, Advs
for Intervenor.
Mr.Jayant Mehta, Sr.Adv with
Mr.Govind Manoharan, Mr.Tenzing
Bhuti and Mr.B.D.Rai Kundan, Advs
for R-3.
Mr.Rahul Sagar Sahay, Mr.Utkarsh
Sharma, Mr.Suyash Gaur,
Mr.Pratham Arora and Ms.Sanskriti
Bhardwaj, Advs for PNGRB.
40
+ LPA 64/2024, CM APPL. 4534/2024 & CM APPL. 12574/2024
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.....Appellant
Through: Mr.Rahul Sagar Sahay, Mr.Utkarsh
Sharma, Mr.Suyash Gaur,
Mr.Pratham Arora and Ms.Sanskriti
Bhardwaj, Advs for PNGRB.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:46:26
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr.Paras Kuhd, Sr.Adv with
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta. Ms.Vatsla
Bhatia and Mr.Manu Aggarwal, Advs
for R-1 & 2.
Mr.N.L.Ganapathi and Mr.Jai Raina,
Advs for R-5.
Mr.Parag P. Tripathi, Sr.Adv. with
Mr.Piyush Joshi, Ms.Sumita Yadava,
Ms.Chand Chopra, Ms.Vatsala
Bhatia, Ms.Meghna Sengupta,
Ms.Amrita Dwivedi, Mr.Punishk
Handa and Mr.Shivam Bansal, Advs.
for R-6/GGL.
Mr.Ripudaman Bhardwaj, CGSC with
Mr.Kushagra Kansal, Advs for UoI.
42
+ W.P.(C) 9374/2015, CM APPL. 21790/2015, CM APPL. 21791/2015,
CM APPL. 4231/2016 & CM APPL. 43038/2025
INDRAPRASTHA GAS LIMITED .....Petitioner
Through: Mr. Sacchin Puri Senior Advocate,
Mr. Shiv Kumar Pandey, Ms. Ashna
Bhola, Mr. Fardeen Khan, Mr.
Prithviraj Mehra, Mr. Rajan Parmar,
Advs for P-1.
Mr.Parag Tripathi, Sr.Adv with
Mr.Saurav Agrawal, Mr.Trinath
Tadakamalla, Ms.Utsha Dasgupta and
Ms.Nisha Bhatia, Advs for P-2.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:46:26
PETROLEUM & NATURAL GAS REGULATORY BOARD &
ANR. .....Respondents
Through: Mr.Raghavendra P.Shankar, ASG
with Mr.Utkarsh Sharma, Mr.Suyash
Gaur, Ms.Pallavi Mishra and
Mr.Neelabh Bisht, Advs for PNGRB.
Ms.Monika Arora, CGSC with
Mr.Subhrodeep Saha, Mr.Prabhat
Kumar, Ms.Anamika Thakur and
Mr.Abhinav Verma, Advs. for UOI.
Mr.Ramji Srinivasan, Sr.Adv with
Mr.Trinath Tadakamalla, Ms.Utsha
Dasgupta and Ms.Nisha Bhatia, Advs
for Intervenor.
43
+ W.P.(C) 1017/2021 & CM APPL. 2821/2021
GUJARAT GAS LIMITED .....Petitioner
Through: Mr.Parag P. Tripathi, Sr.Adv. with
Mr.Piyush Joshi, Ms.Sumita Yadava,
Ms.Chand Chopra, Ms.Vatsala
Bhatia, Ms.Meghna Sengupta,
Ms.Amrita Dwivedi, Mr.Punishk
Handa and Mr.Shivam Bansal, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR .....Respondents
Through: Mr.Raghavendra P.Shankar, ASG
with Mr.Utkarsh Sharma, Mr.Suyash
Gaur, Ms.Pallavi Mishra and
Mr.Neelabh Bisht, Advs for PNGRB.
44
+ W.P.(C) 10244/2024
SHELL ENERGY INDIA PRIVATE LIMITED .....Petitioner
Through: Mr.Balbir Singh, Sr.Adv with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:46:26
Mr.Kunal Sabharwal, Mr.Karan
Sachdev and Mr.Arindam Dey, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr.Ripu Daman Bhardwaj, CGSC
with Mr.Arnav Mittal, GP &
Mr.ushagra Kansal, Adv. for
R-1/UOI.
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta, Ms.Vatsla
Bhatia and Ms.Amrita Dwivedi, Advs
for R-4.
Mr.Saurav Agrawal, Mr.Trinath
Tadakamalla, Ms.Utsha Dasgupta and
Ms.Nisha Bhatia, Advs for
Intervenor.
Mr.Paras Kuhd, Sr.Adv with
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta. Ms.Vatsla
Bhatia and Mr.Manu Aggarwal, Advs
for Intervenors.
Mr.Gaurav Juneja and Ms.Muskan
Narang, Advs for R-7.
45
+ W.P.(C) 14266/2024 & CM APPL. 59737/2024 & CM APPL
43332/2025
UNO MINDA LIMITED .....Petitioner
Through:
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ORS. .....Respondents
Through: Mr.Rahul Sagar Sahay, Mr.Utkarsh
Sharma, Mr.Suyash Gaur,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 21:46:26
Mr.Pratham Arora and Ms.Sanskriti
Bhardwaj, Advs for PNGRB.
Mr.Piyush Joshi, Ms.Sumiti Yadava,
Ms.Meghna Sengupta, Ms.Vatsla
Bhatia and Ms.Amrita Dwivedi, Advs
for R-3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 25.08.2025
List on 26.08.2025 at 2:30 PM.
DEVENDRA KUMAR UPADHYAYA, CJ
TUSHAR RAO GEDELA, J
AUGUST 25, 2025/MJ
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2025 at 21:46:26