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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2) in Arunachal Pradesh Municipal Election Rules, 2011

(2)Copy of the order relating to the objection shall be given free of cost to the claimant and objector immediately, if he/she is present. Otherwise he/she can get the copy of the same on payment of Rs. 30/- in cash.