Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in Orissa State Financial Corporation (Staff) Regulations, 1975

(2)Nothing in these regulations shall apply to the Managing Director, unless the application of him on all or any of these regulations has been approved by the Orissa State Government.