Section 14 in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982
14. [ Qualification of an Inspector. [Substituted by G O. Ms. No. 1065, Labour, dated the 23rd May 1988.]
- No person shall be eligible for appointment as Inspector unless he is a member of the Tamil Nadu Labour Service or a member of the Tamil Nadu Subordinate Labour Service.]
