Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 73 in Jammu and Kashmir Chit Funds Act, 2016

73. Advisory role of Reserve Bank.

- The Reserve Bank may tender to the Government such advice on questions of policy with respect to this Act as it thinks fit either on its own motion or on a request made by the Government.