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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(m) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(m)'Pension' means any allowance given to the employee after his retirement from service and includes gratuity, commuted values of portion of Pension, Provisional Pension, Provisional gratuity, and provisional commuted value of portion of Pension.