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Himachal Pradesh High Court

Union Of India & Ors. vs . Mes Contract Workers & Ors. on 31 May, 2024

Union of India & Ors. vs. MES Contract Workers & Ors.

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CWP No. 3172 of 2021.

31.05.2024 Present: Mr. Balram Sharma, Deputy Solicitor General of India and Mr. Rajinder Thakur, Central Government Standing Counsel, for the petitioners.

Mr. Sanjay Bhardwaj, Advocate, for respondents No.1 to 17 and 19 to 2023.

At the request of learned counsel for the respondents, list on 28th June, 2024.

(Satyen Vaidya) Judge 31st May, 2024.

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