Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261(2)] [Section 261] [Entire Act] State of Rajasthan - Subsection Section 261(2)(xxxii) in Rajasthan Land Revenue Act 1956 (xxxii)prescribing the manner in which the order stopping the recovery of rents in kind under section 165 shall be published,