Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act] Union of India - Subsection Section 12(5)(f) in The Cantonments Act, 2006 (f)one military officer nominated by name by the Officer commanding the station by order in writing; (g) six members elected under this Act.