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Union of India - Section

Section 65 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

65. Examination for First Class Certificate.

- The syllabuses for the First Class Engineer's examination are given in Appendix 'C'. The examination is divided into two Parts consisting of four Sections as follows :
PART'A'
Sec.(i) Applied Mechanics (onepaper of three hours)
Sec.(ii) Heat and Heat Engines (onepaper of three hours)
PART'B'
Sec.(i) (a) Electro-technology (onepaper of three hours)
(b)Elementary Naval Architecture (onepaper of three hours)
Sec.(ii) (a) Engineering Knowledge (twopapers each of three hours)
(b)Oral.