Delhi High Court - Orders
Gaurav Chhibber vs M/S Qatar Airways on 22 August, 2025
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1957/2024& CM APPL.11146/2024
GAURAV CHHIBBER
.....Petitioner
Through: Ms. Shubhi Singh, Adv.
versus
M/S QATAR AIRWAYS
.....Respondent
Through: Mr. Swetab Kumar, Advocate
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 22.08.2025
List on 03.12.2025.
MANOJ JAIN, J
AUGUST 22, 2025/ck
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