Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Union of India - Subsection Section 54(2) in The Gas Cylinders Rules, 2016 (2)The fee for amendment of a license shall be as per Schedule V plus the amount, if any, by which the fee that would have been payable if the license had originally been issued in the amended form, exceeds the fee originally paid for the license.
