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Delhi High Court - Orders

Sanjeev Sharma & Anr vs Madhu Jain on 4 October, 2023

                           $~13
                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +    RFA 651/2014 CM APPL.20376/2014
                                SANJEEV SHARMA & ANR                   ..... Appellants
                                               Through: Mr. Rakshat Singhal, Advocate for
                                                        Mr. Rajinder Mathur, Advocate
                                                        (9810085889)
                                               versus
                                MADHU JAIN                             ..... Respondent
                                               Through: Mr. Bharat Sachdeva, Advocate
                                                        (9811671653) (through vc)

                                     CORAM: MS. KAUSHLYA VERMA, REGISTRAR
                                                  ORDER

% 04.10.2023

1. Amended memo of parties has been filed by the appellants.

2. List this matter before the Hon'ble Court in due course.

REGISTRAR OCTOBER 4, 2023 vk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:34:10