Delhi High Court - Orders
Sanjeev Sharma & Anr vs Madhu Jain on 4 October, 2023
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 651/2014 CM APPL.20376/2014
SANJEEV SHARMA & ANR ..... Appellants
Through: Mr. Rakshat Singhal, Advocate for
Mr. Rajinder Mathur, Advocate
(9810085889)
versus
MADHU JAIN ..... Respondent
Through: Mr. Bharat Sachdeva, Advocate
(9811671653) (through vc)
CORAM: MS. KAUSHLYA VERMA, REGISTRAR
ORDER
% 04.10.2023
1. Amended memo of parties has been filed by the appellants.
2. List this matter before the Hon'ble Court in due course.
REGISTRAR OCTOBER 4, 2023 vk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:34:10