Section 150(1)(j) in The Jammu and Kashmir Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 150(1)] [Section 150] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 150(1)(j) in The Jammu and Kashmir Goods and Services Tax Act, 2017

(j)the Collector referred to in clause (c) of sub-section (1) of section 6 of the Jammu and Kashmir Land Revenue Act, Svt. 1996(1939 A.D.) [XII of 1996); or

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State of Jammu-Kashmir - Subsection

Section 150(1)(j) in The Jammu and Kashmir Goods and Services Tax Act, 2017