Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 88 in The Andaman and Nicobar Islands Port Rules, 2004

88. Dumb Barge.

- Every dumb barge, lighter of float in tow of a sea-going vessel in the port shall -
(a)if in tow alongside at night exhibit in a properly constructed lantern on the outer edge of the vessel and at a height of not less than 91 cms, above any constructions on deck, a white light, clear, uniform and unbroken, which shall be visible all around the horizon at a distance of atleast 2 nautical miles.
(b)if in tow astern, exhibit a similar white light aft and at a height of not less than 1.83 meters above the deck.
kept on deck or in such other part of the float/boat as the surveyor may direct.