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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(6) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(6)Immediately before their commencement of the poll, the Presiding Officer shall demonstrate to the polling agents and other persons present that the ballot box is empty and bears and labels referred to in sub-rule (5).