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Supreme Court - Daily Orders

Mohan Lal vs Nain Singh Bhati on 25 February, 2019

Bench: S.A. Bobde, Deepak Gupta

     ITEM NO.20                                 COURT NO.3               SECTION XI

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s).5648/2019

     (Arising out of impugned final judgment and order dated 12-11-2018
     in CR No. 542/2009 passed by the High Court Of Judicature At
     Allahabad)

     MOHAN LAL                                                            Petitioner(s)

                                                       VERSUS

     NAIN SINGH BHATI & ORS.                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.31876/2019-CONDONATION OF DELAY
     IN FILING SLP and IA No.31882/2019-EXEMPTION FROM FILING O.T. and
     IA      No.31880/2019-PERMISSION     TO       FILE      ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 25-02-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                   Mr.   Sanjay Parikh, Adv.
                                         Mr.   Ritwick Parikh, Adv.
                                         Ms.   Sanjana Srikumar, Adv.
                                         Mr.   Pukhrambam Ramesh Kumar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

In the meantime, there shall be stay of further proceedings in Civil Suit No.32 of 2007 pending in the Court of learned Civil Judge (Senior Division), Ghaziabad, Uttar Pradesh.

Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.02.26

(SANJAY KUMAR-II) 16:19:09 IST Reason: (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR