Supreme Court - Daily Orders
Mohan Lal vs Nain Singh Bhati on 25 February, 2019
Bench: S.A. Bobde, Deepak Gupta
ITEM NO.20 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).5648/2019
(Arising out of impugned final judgment and order dated 12-11-2018
in CR No. 542/2009 passed by the High Court Of Judicature At
Allahabad)
MOHAN LAL Petitioner(s)
VERSUS
NAIN SINGH BHATI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.31876/2019-CONDONATION OF DELAY
IN FILING SLP and IA No.31882/2019-EXEMPTION FROM FILING O.T. and
IA No.31880/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 25-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Sanjay Parikh, Adv.
Mr. Ritwick Parikh, Adv.
Ms. Sanjana Srikumar, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
In the meantime, there shall be stay of further proceedings in Civil Suit No.32 of 2007 pending in the Court of learned Civil Judge (Senior Division), Ghaziabad, Uttar Pradesh.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.02.26(SANJAY KUMAR-II) 16:19:09 IST Reason: (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR