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[Cites 0, Cited by 0] [Section 159(2)] [Section 159] [Entire Act]

State of Tamilnadu - Subsection

Section 159(2)(iii) in The Coimbatore City Municipal Corporation Act, 1981

(iii)the erection, exhibition, fixation or retention of the advertisement is an offence under the Tamil Nadu Open Places (Prevention of the Disfigurement) Act, 1959 (Tamil Nadu Act II of 1959).