Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Odisha - Subsection Section 3A(1) in The Orissa Grama Panchayats Election Rules, 1965 (1)The procedure prescribed in Rule 3, relating to reservation of wards for member shall mutatis mutandis apply in respect of reservation of offices of Sarpanches in a Block.
