Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 50 in The Co-Operative Societies Act, 1912 50. Repeal .-[ Repealed by the Second Repealing and Amending Act, 1914 (17 of 1914) section 3 and Schedule II.]
