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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Salar Jung Museum Act, 1961

(2)It shall come into force on such [date] [1st July, 1961; see Notification No. G.S.R. 817, dated the 15th June, 1961, Gazette of India, Pt. II, Section 3 (i), p. 897. ] as the Central Government may, by notification in the Official Gazette, appoint.