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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in The Oil Mines Regulations, 2017

(i)"cat-head" means a device mounted on the draw-works for making or breaking pipe connections or for operation of cat-line with the help of power from draw-works;