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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017

(2)It shall keep close liaison with- the competent authority concerned for timely disposal of every application made for one or more services by an investor to start or operate a business in the State of West Bengal.