Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 2(bs) in Telecom Commercial Communications Customer Preference Regulations, 2018 (bs)"Terminating Access Provider" (TAP) means the Access Provider of which Recipient of commercial communication is a Subscriber;
