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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1)(v) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(v)the meeting of establishment charges including payment and contribution of provident fund, pension, gratuity, leave encashment on retirement or yearly basis, actual reimbursement of hospitalisation expenses in the authorised hospitals or other items as may be laid down in the regulations/rules;