Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(3) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(3)the election of the Chairman and the Vice-Chairman of a Committee;