Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 70(1)] [Section 70] [Entire Act] NCT Delhi - Subsection Section 70(1)(a) in The Delhi Co-Operative Societies Act, 2003 (a)among members, past members and persons claiming through members, past members and deceased members; or